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Jharkhand High Court
Uday Kumar Mehta vs The State Of Jharkhand on 16 February, 2026
Author: Deepak Roshan
Bench: Deepak Roshan
2026:JHHC:4528
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 726 of 2022
--
1. Uday Kumar Mehta, Aged about 42 Years, Son of Sitaram
Mehta, Resident of village-Saratu, P.O.-Saratu, P.S.-Tandwa,
Dist- Aurangabad, Bihar.
2. Vijay Kumar Mehta, Aged about 44 Years, Son of Bishwanath
Mehta, Resident of village-Tandwa, P.O.-Tandwa, P.S.-
Tandwa, Dist-Aurangabad, Bihar.
3. Vinit Kumar Garg, Aged about 32 Years, Son of Vijay Agrawal,
Resident of village-Purhara, P.O.-Tandwa, P.S.-Tandwa, Dist-
Aurangabad, Bihar.
4. Ajay Kumar Agrawal, Aged about 50 Years, Son of
Vishwanath Prasad, Resident of village-Tandwa, P.O.-Tandwa,
P.S.-Tandwa, Dist-Aurangabad, Bihar.
5. Birbal Rajak, Aged about 47 Years, Son of Sikhari Rajak,
Resident of village-Kutumba, P.O.-Kutumba, P.S.-Kutumba,
Dist- Aurangabad, Bihar.
6. Sanjay Kumar Mehta, Aged about 44 Years, Son of
Bishwanath Mahato, Resident of village-Dudhar, P.O.-
Dudhar, P.S.-Dudhar, Dist- Aurangabad, Bihar.
7. Banshraj Kumar, Aged about 57 Years, Son of Prahalad
Mahto, Resident of village-GH-42 Gayatri Nagar Site-4 Sector-
2, P.O.-Dhurwa, P.S.-Dhurwa, Dist- Ranchi Jharkhand.
8. Indresh Prasad Mehta, Aged about 48 Years, Son of Fudeni
Prasad Mehta, Resident of village-Kauwa Khoh, P.O.-Kurhat
Kaltaiya, P.S.-Hariharganj, Dist- Palamu, Jharkhand.
9. Rajesh Kumar Mehta, Aged about 38 Years, Son of Ambika
Mahato, Resident of village-Kauwakhoh, P.O.-Kurhat
Kaltaiya, P.S.-Hariharganj, Dist- Palamu, Jharkhand
10. Parmeshwar Kumar, Aged about 42 Years, Son of Janki
Mahato, Resident of village-Kauwakhoh, P.O.-Kataiya, P.S.-
Hariharganj, Dist-Palamu, Jharkhand.
11. Md Tabrez Alam, Aged about 32 Years, Son of Md Shamim
Akhtar, Resident of village- Khajuri Tika, P.O.- Khajuri Tika
Khajuri Tika, P.S.-Tandwa Khajuri Tika, Dist-Aurangabad,
Bihar.
12. Tetar Devi, Aged about 45 Years, Wife of Ramswarup
Prajapati, Resident of village-Khajuri Tika, P.O.-Khajuri Tika,
P.S.-Tandwa, Dist- Aurangabad, Bihar.
13. Jagdish Prajapat, Aged about 52 Years, Son of Nagdev
Prajapat, Resident of village-Khajuri Tika, P.O.-Khajuri Tika ,
P.S.-Tandwa Khajuri Tika, Dist-Aurangabad, Bihar.
14. Krishna Ram, Aged about 42 Years, Son of Awadhesh Ram,
Resident of village-Uchaila, P.O.-Rohtas, P.S.-Rohtas, Dist-
Rohtas, Bihar.
15. Nagendra Yadav, Aged about 39 Years, Son of Ramchandra
yadav, Resident of village-Shankarpur, P.O.-Nabinagar, P.S.-
Nabinagar, Dist- Aurangabad, Bihar.
2026:JHHC:4528
16. Ramasheesh Kumar, Aged about 35 Years, Son of Sita ram
Mehta, Resident of village-Saratu, P.O.-Saratu, P.S.-Tandwa,
Dist- Aurangabad, Bihar.
17. Umesh Kumar Verma, Aged about 37 Years, Son of
Ramvilash Verma, Resident of village-Kauakhoh, P.O.-Kataia,
P.S.-Hariharganj, Dist-Palamu, Jharkhand
18. Premshila Kumari, Aged about 29 Years, Wife of Saroj
Kumar, Resident of village-Kauwakhoh, P.O.-Harihargaj, P.S.-
Hariharganj, Dist-Palamu, Jharkhand.
19. Shankar Prasad Mehta, Aged about 51 Years, Son of
Matukdhari Mehta, Resident of village-Kauwakhoih, P.O.-
Hariharganj, P.S.-Hariharganj, Dist- Palamau, Jharkhand.
20. Vinay Kumar, aged about 39 years, son of Kamdev Mehta,
resident of Village-Kolhuwara, P.O.-Hariharganj, P.S.-
Hariharganj, Dist- Palamau, Jharkhand.
21. Sunil Kumar, aged about 44 years, son of Ambika Mehta,
Village-Kolhuwara, P.O.-Hariharganj, P.S.-Hariharganj, Dist-
Palamau, Jharkhand.
22. Mithilesh Mehta, aged about 37 years, son of Late
Raghunandan Mehta, Village-Kolhuwara, P.O.-Hariharganj,
P.S.-Hariharganj, Dist- Palamau, Jharkhand.
23. Sudama Mahto, Aged about 55 Years, Son of Thakur
Mahto, Resident of village-Saratu, P.O.-Saratu, P.S.-Tandwa,
Dist- Aurangabad, Bihar.
24. Nagdev Pal, aged about 47 years, son of Shiv Nandan
Bhagat, resident of village-Dayadih, P.O-Pandu, P.S-Tandwa,
Dist- Aurangabad, Bihar.
.....Petitioners
Versus
1. The State of Jharkhand
2. Registrar of Cooperative Societies, Government of Jharkhand
At Ranchi, Jharkhand Mantralaya, Project Building, Dhurwa,
Ranchi, P.O and P.S - Dhurwa, District-Ranchi, 834003
3. The Union of India through The Central Registrar of
Cooperative Societies, Department of Agriculture and
cooperative, Ministry of Agriculture Krishi Bhawan, New Delhi,
P.O.-New Delhi, P.S.-New Delhi, District-New Delhi, 110001
4. The Home Secretary, Government of Jharkhand, Project
Building, Dhurwa, Ranchi, P.O and P.S-Dhurwa, District
Ranchi, 834003.
5. The Director General Police, Jharkhand Police Head Quarter,
P.O- Dhurwa, P.S-Jagannathpur, District-Ranchi, Jharkhand
834003.
6. M/S Rainbow Multi State Credit Cooperative Society limited
through Chief Promoter cum Chairman, Resident of Balaji
Majestic, Mithu Road, P.O and P.S-Bank More, Dhanbad,
District- Dhanbad (Jharkhand) 826001
7. The Deputy Commissioner Palamu at Medininagar, P.O and
P.S -Medininagar, District - Palamu, Jharkhand, 822101
8. The Superintendent of Police, Palamu, P.O and P.S -
Medininagar (Daltonganj), Jharkhamd, 822101.
2026:JHHC:4528
9. The Superintendent of Police, Aurangabad, P.O and P.S-
Aurangabad, Dist- Aurangabad, Bihar 824101
10. The Deputy Commissioner Aurangabad, P.O and P.S-
Aurangabad, Dist- Aurangabad, Bihar 824101.
...Respondents
---
CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN
--
For the Petitioner(s) : M/s. Mukesh Kumar Mehta, Prem
Mardi, Advocates
For the Respondents : A.C to AAG-III
--
07/16.02.2026 Learned counsel for the petitioners submits that
the defect as pointed out by the Registry may be ignored.
Accordingly, the same is ignored.
2. After some argument, learned counsel for the
petitioners seeks permission to withdraw this writ
application in order to take appropriate remedy before the
appropriate forum.
3. There is no objection from the respondents.
4. Accordingly, the instant writ application stands
disposed of with the liberty, as prayed for.
(Deepak Roshan, J.)
16th February, 2026
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Uploaded on
19/02/2026
