Ram Lakhan Narayan & Anr vs State Of Jharkhand & Ors
2026 Latest Caselaw 1007 Jhar

Jharkhand High Court

Ram Lakhan Narayan & Anr vs State Of Jharkhand & Ors on 11 February, 2026

Author: Rajesh Kumar

Bench: Rajesh Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No.856 of 2026
             Ram Lakhan Narayan & Anr.                            ...     ...Petitioner(s)
                                  Versus
            State of Jharkhand & Ors.                             ...     ... Respondent(s)
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner(s) : Mr. Faruque Ansari , Adv. For the Respondent(s) : Ms. Nirupama, AC to Sr. S.C.II : Mr. K.K. Mishra, Adv.

: Mr. PAS Pati, Adv.

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02/11.02.2026: The respondent(s) are directed to file response in the matter bringing on record the calculation also.

As prayed for, list this case after six weeks.

(Rajesh Kumar, J.)

February 11th, 2026 Ravi-Chandan/-

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