Citation : 2026 Latest Caselaw 2884 Jhar
Judgement Date : 9 April, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (Cr.) Filing No. 19192 of 2025
1. M/s Prayag Infotech Hi Rise Ltd., having registered office at
P-45 Bhupen Roy Road, Behala, P.O. & P.S. Behala Kolkata
through its Director Basudeb Bagchi, S/o Late Nirendranath
Bagchi, R/o 139C/21/1. Becharam Chatterjee Road, P.O.
Behala, P.S. Parnasree, Kolkata.-700034.
2. Basudeb Bagchi, S/o Late Nirendranath Bagchi, R/o
139C/21/1. Becharam Chatterjee Road, P.O. Behala, P.S.
Parnasree, Kolkata.-700034.
3. Avik Bagchi, S/o Basudeb Bagchi, R/o 139C/21/1.
Becharam Chatterjee Road, P.O. Behala, P.S. Parnasree,
Kolkata.-700034. --- --- Petitioner
Versus
1. Union of India through Secretary Ministry of Home Affairs, P.O.
Sansad Marg, Head P.O. & P.S- North Avenue, New Delhi-110001.
2. Central Bureau of Investigation through its Director having office
at Plot No. 5-B, CGO Complex, Lodhi Road, New Delhi.
3. Central Bureau of Investigation, Ranchi Zone having office at
Booty Road, P.O. G.P.O., P.S. Lalpur, Ranchi.
4. Central Bureau of Investigation, Dhanbad having office at
Dhanbad, P.O. & P.S.- Dhanbad, Dist. Dhanbad.
--- --- Respondents
---
CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY
---
For the Petitioner : Mrs. Priya Sahay, Adv.
Mr. Shubham Mayank, Adv. For the Resp. : Mr. Prashant Pallav, ASGI
---
06/09.04.2026 Surviving defects are ignored.
Mr. Prashant Pallav, learned ASGI prays for and is allowed four weeks' time to file a counter affidavit.
List this case on 13.05.2026.
(Rongon Mukhopadhyay, J.) Dated-09th April, 2026. Preet/-
Uploaded on: 10 /04/2026
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