Pankaj Kumar Singh vs Union Of India Through Nia
2025 Latest Caselaw 6540 Jhar

Jharkhand High Court

Pankaj Kumar Singh vs Union Of India Through Nia on 16 October, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
          Cr. Appeal (D.B.) No. 770 of 2025
  Pankaj Kumar Singh         ...       ...      ... Appellant
                 Versus
  Union of India through NIA ...  ...     ... Respondent
                    ...

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

For the Appellant : Mr. Rakesh Kumar, Advocate : Mr. Sabyasanchi, Advocate For the U.O.I. : Mr. Amit Kumar Das, Advocate ...

Order No. 05/dated 16.10.2025

Heard Mr. Rakesh Kumar, learned Counsel appearing for

the appellant and Mr. Amit Kumar Das, learned Counsel

appearing for the Union of India.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) Dated 16th October, 2025 P.K.S./Suman