Sumeshwar Sahu &Ors vs The State Of Jharkhand
2025 Latest Caselaw 6914 Jhar

Jharkhand High Court

Sumeshwar Sahu &Ors vs The State Of Jharkhand on 17 November, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

         IN THE HIGH COURT OF                    JHARKHAND AT RANCHI

                           Cr. A (D.B.) No. 301 of 2003
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Sumeshwar Sahu &Ors. ... ... Appellants Versus The State of Jharkhand ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Sameer Saurabh, Advocate Ms. Divya, Advocate.

For the Respondent : Mr. Saket Kumar, A.P.P.

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th 04/Dated: 17 November, 2025

1. Heard learned counsel for the parties.

2. The affidavit filed by the State reveals that Appellant No.2 has died during the pendency of this appeal.

3. This appeal therefore stands abated so far as Appellant No.2 is concerned.

4. Judgment is reserved.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.)

Dated:- 17th November, 2025

Amar/-

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