Citation : 2025 Latest Caselaw 96 Jhar
Judgement Date : 2 May, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Second Appeal No. 74 of 2008
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Takiban Bibi & Ors. ... ... Appellants Versus Yunush Mian & Ors. .... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Mr. Kaushal Kishore Mishra, Advocate For the Respondents : Mr. Nityanand Pd. Choudhary, Advocate
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nd 09/Dated: 2 May, 2025
1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.
2. Let the matter be posted on 11.06.2025.
(Pradeep Kumar Srivastava, J.) Pappu/-
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