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Shibo Oraon & Others vs Fagu Oraon & Others
2025 Latest Caselaw 92 Jhar

Citation : 2025 Latest Caselaw 92 Jhar
Judgement Date : 2 May, 2025

Jharkhand High Court

Shibo Oraon & Others vs Fagu Oraon & Others on 2 May, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             S.A. No. 23 of 2014

Shibo Oraon & Others                           ..... Appellants
                            Versus
Fagu Oraon & Others                           ..... Respondents
                        ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellants : Mr. S.N. Das, Advocate. For the Respondents : None.

---------

nd Order No. 18/Dated: 2 May, 2025

1. Learned counsel for the appellants as well as learned counsel for the respondents are directed to prepare short notes of the arguments in the present case along with relevant judgments, which they intend to rely on.

2. List this case on 28.07.2025.

(Pradeep Kumar Srivastava, J.) Sunil/

 
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