Amit Kumar Sinha vs Indu Bala Devi
2025 Latest Caselaw 41 Jhar

Jharkhand High Court

Amit Kumar Sinha vs Indu Bala Devi on 1 May, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            First Appeal No.109 of 2024
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Amit Kumar Sinha .... .... Appellant

-Versus-

Indu Bala Devi .... .... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Rishi Pallava, Advocate For the Respondent : Mr. R.S Mazumdar, Sr. Advocate : Mrs. Neeharika Mazumdar, Advocate

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st Order No.14/Dated: 01 May, 2025

1. Heard learned counsels for the parties.

2. Arguments concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) A.Mohanty/Raja Uploaded