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Pavitra Beva & Ors vs Durga Charan Mondal & Anr
2025 Latest Caselaw 32 Jhar

Citation : 2025 Latest Caselaw 32 Jhar
Judgement Date : 1 May, 2025

Jharkhand High Court

Pavitra Beva & Ors vs Durga Charan Mondal & Anr on 1 May, 2025

          IN THE HIGH COURT OF                JHARKHAND AT RANCHI

                           Second Appeal No. 97 of 1996(P)
                                      ---------

Pavitra Beva & Ors. ... ... Appellants Versus Durga Charan Mondal & Anr. .... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Manjul Prasad, Sr. Advocate Mr. Pawan Kumar Choudhary, Advocate For the Respondents : Mr. Ganesh Ram, Advocate

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22/Dated: 1st May, 2025

1. Both learned counsel for the parties are directed to submit the written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the matter be posted on 15.07.2025.

(Pradeep Kumar Srivastava, J.) Pappu/-

 
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