Citation : 2025 Latest Caselaw 252 Jhar
Judgement Date : 7 May, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
F.A. No. 318 of 2023
Rai Om Prakash Choudhary ... ... Appellant
Versus
Dr. Rita Choudhary & Others ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Appellant : Mr. K. K. Ambastha, Advocate For the Respondents :
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th 07/7 May 2025
1. As per office note, corrected photo copy of the judgment and decree has been received on 06.05.2025.
2. The concerned court is directed to immediately send the original certified copies which were sent to the concerned court for necessary correction.
3. Post this case on 17.06.2025.
4. Let a copy of this order be communicated to the concerned court through 'e-mail/FAX'.
(Anubha Rawat Choudhary, J.) Mukul
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