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Snigdha Mukherjee & Ors vs Smt. Manju Sinha
2025 Latest Caselaw 251 Jhar

Citation : 2025 Latest Caselaw 251 Jhar
Judgement Date : 7 May, 2025

Jharkhand High Court

Snigdha Mukherjee & Ors vs Smt. Manju Sinha on 7 May, 2025

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Second Appeal No. 223 of 2014
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Snigdha Mukherjee & Ors. ... ... Appellants Versus Smt. Manju Sinha ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Prashant Pallav, Advocate For the Respondent : Mr. K.K. Ambastha, Advocate

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th Order No. 19/ Dated: 07 May, 2025

1. Both learned counsel for the parties are directed to submit written notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. List this case on 12.06.2025.

(Pradeep Kumar Srivastava, J.) Arpit

 
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