Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr. S.N. Bhadra vs Kailash Prasad Lohani ... Opp. Party
2025 Latest Caselaw 247 Jhar

Citation : 2025 Latest Caselaw 247 Jhar
Judgement Date : 7 May, 2025

Jharkhand High Court

Dr. S.N. Bhadra vs Kailash Prasad Lohani ... Opp. Party on 7 May, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Civil Revision No. 39 of 2006
         Dr. S.N. Bhadra                                  ...      Petitioner
                                        Versus
         Kailash Prasad Lohani                            ...      Opp. Party


Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

         For the Petitioner        : Mrs. J. Mazumdar, Adv.
         For the Opp. Party        : Mr. S. N. Das, Adv.

   Order No.16/Dated- 07th May, 2025
         1.

In terms of order dated 23rd April, 2025, learned counsel for the

petitioner was directed to file affidavit as to whether the delivery of

possession in compliance of the judgment of the learned trial court

has been affected or not? But the same has not been filed as yet.

2. As a last chance, learned counsel for the petitioner is directed to

comply the order dated 23rd April, 2025.

3. Let the matter be listed after summer vacation.

(Pradeep Kumar Srivastava, J.)

Amar/-

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter