Gyatri Devi & Ors vs Mokhtar Mian & Ors
2025 Latest Caselaw 158 Jhar

Jharkhand High Court

Gyatri Devi & Ors vs Mokhtar Mian & Ors on 5 May, 2025

          IN THE HIGH COURT OF                JHARKHAND AT RANCHI

                           Second Appeal No. 156 of 2005
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Gyatri Devi & Ors. ... ... Appellants Versus Mokhtar Mian & Ors. .... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Sudhir Kumar Sharma, Advocate Mr. Shashi Shekhar Dwivedi, Advocate For the Respondents : Mr. Amar Kr. Sinha, Advocate

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23/Dated: 5th May, 2025

1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the matter be posted after summer vacation.

(Pradeep Kumar Srivastava, J.) Pappu/-