Citation : 2025 Latest Caselaw 155 Jhar
Judgement Date : 5 May, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Second Appeal No. 236 of 2004
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Md. Irshad ... ... Appellant Versus Sk. Ganno & Anr. .... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellant : Mr. Rajeeva Sharma, Sr. Advocate Mrs. Rita Kumari, Advocate For the Respondents : Mr. Arvind Kr. Mehta, Advocate
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19/Dated: 5th May, 2025
1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.
2. Let the matter be posted after summer vacation.
(Pradeep Kumar Srivastava, J.) Pappu/-
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