Kedar Pandit & Others vs Dashrath Pandit & Others
2025 Latest Caselaw 3389 Jhar

Jharkhand High Court

Kedar Pandit & Others vs Dashrath Pandit & Others on 20 March, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              S.A. No. 23 of 2024
               Kedar Pandit & others                                ... Appellants
                                            -Versus-
               Dashrath Pandit & others                            ... Respondents
                                               -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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               For the Appellants       : Mr. Mahesh Kumar Sinha, Advocate
               For the Respondents      :
                                               -----
05/20.03.2025        I.A. No.2035 of 2025 has been filed for substitution of legal

heirs/successors of respondent no.5 before the learned appellate court,

namely, Tejo Pandit.

2. Learned counsel for the appellants submits that Tejo Pandit

(respondent no.5 in Civil Appeal No.35 of 2023) has left for his heavenly

abode on 06.11.2023 prior to the judgment dated 07.12.2023 passed by the

learned appellate court and his legal heirs/successors are already on record

in the present second appeal as respondent nos. 2 to 4 and in view of that,

the surviving defect may kindly be ignored.

3. In view of the above and considering that legal heirs/successors of Tejo

Pandit are already on record as respondent nos. 2 to 4 in the present second

appeal, the defect pointed out by the office is, hereby, ignored.

4. Accordingly, I.A. No.2035 of 2025 is disposed of.

5. Office will proceed further as per the procedure.

(Sanjay Kumar Dwivedi, J.) Ajay/