M/S S K Dutta & Co. Through Its Partner ... vs The State Of Jharkhand
2025 Latest Caselaw 3352 Jhar

Jharkhand High Court

M/S S K Dutta & Co. Through Its Partner ... vs The State Of Jharkhand on 19 March, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(C) No. 4069 of 2022
             M/s S K Dutta & Co. through Its Partner Sourajit Dutta, aged about 66
             years, Sex- Male, S/o Late Santosh Kumar Dutta, by Caste - Bengali,
             Occupation-Business, Having its registered office at Haridanga Bazar,
             PO+PS-Pakur, Dist- Pakur (Jharkhand) and permanent Resident of 4
             Andul Raj Road, PO+PS Kalighat, Kolkata-700026, West Bengal
                                                  ...     ...      ...   Petitioner

                                      Versus
             1. The State Of Jharkhand
             2. The Director, Mines Directorate, Department of Mines and
                Geology, Govt. of Jharkhand,            Yojna Bhawan, PO+PS-
                Doranda, Doranda Ranchi
             3. The Deputy Collector, District Collectorate, PO+PS- Pakur, Pakur.
             4. The District Mining Officer Pakur, PO+PS- Pakur.
                                                   ...      ...    ...   Respondents
                                      ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Petitioner: Mr. Tirthankar Bose, Advocate For the Respondents: Mr. Niraj Kumar Mishra, AC to GP IV

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10/Dated: 19.03.2025

1) The issue raised in this writ petition is stated to be covered by

the judgment dt. 23.09.2024 in W.P.(C) No. 2360 of 2022

(Grands Mining versus The State of Jharkhand and others) and

other batch cases.

2) Therefore, for the reasons alike, this writ petition is also

dismissed. No costs.

3) Interlocutory application, if any, stands disposed of.

(M.S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) Sharda/MM/ Cp.02