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Mithilesh Kumar And Another vs The State Of Jharkhand And Others
2025 Latest Caselaw 3238 Jhar

Citation : 2025 Latest Caselaw 3238 Jhar
Judgement Date : 11 March, 2025

Jharkhand High Court

Mithilesh Kumar And Another vs The State Of Jharkhand And Others on 11 March, 2025

Author: Deepak Roshan
Bench: Deepak Roshan
             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         L.P.A. No. 51 of 2024
             Mithilesh Kumar and another ...      ...  ...    ...   Appellants
                                     Versus
             The State of Jharkhand and others ...       ...      ...   Respondents
                                     ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

---------

For the Appellants : Mr. Mithilesh Kumar (In person) For the Respondents: Mr. Ashok Kr. Yadav, Sr.S.C.I

---------

06/Dated: 11.03.2025

Heard the appellant, in person, and the counsel for the

respondents.

Judgment is reserved.

(M.S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) Sharda/MM/ Cp.01

 
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