Jatan Lal Mishra vs Shiveshwar Jha
2025 Latest Caselaw 864 Jhar

Citation : 2025 Latest Caselaw 864 Jhar
Judgement Date : 16 July, 2025

Jharkhand High Court

Jatan Lal Mishra vs Shiveshwar Jha on 16 July, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Second Appeal No.60 of 2010

         Jatan Lal Mishra                                     ...   Appellant
                                       Versus
         Shiveshwar Jha                                       ...   Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. A.K. Choudhary, Adv. For the Respondent : Mr. Sandeep Verma, Adv.

Order No.20/Dated- 16.07.2025 Learned counsel for the appellant prays for time to submit short notes of arguments in the present case along with relevant judgments, if any, which he intends to rely on.

As prayed for, list this case on 14.08.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

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