Shricharan Das vs Sukanti Sith & Ors
2025 Latest Caselaw 830 Jhar

Citation : 2025 Latest Caselaw 830 Jhar
Judgement Date : 15 July, 2025

Jharkhand High Court

Shricharan Das vs Sukanti Sith & Ors on 15 July, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          Second Appeal No.92 of 2006

         Shricharan Das                                       ...   Appellant
                                       Versus
         Sukanti Sith & Ors.                                  ...   Respondents

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. K.K. Ambastha, Adv.

For the Respondents : None

Order No.09/Dated- 15.07.2025 Learned counsel for the appellant prays for time to produce relevant judgments in the present case which he intends to rely on.

As prayed for, list this case on 28.07.2025.

(Pradeep Kumar Srivastava, J.)

Sachin

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