Uma Shankar Prasad vs Alakh Niranjan Prasad & Ors
2025 Latest Caselaw 1269 Jhar

Jharkhand High Court

Uma Shankar Prasad vs Alakh Niranjan Prasad & Ors on 30 July, 2025

          IN THE HIGH COURT OF                JHARKHAND AT RANCHI

                           Second Appeal No. 329 of 2005
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Uma Shankar Prasad ... Appellant Versus Alakh Niranjan Prasad & Ors. .... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mrs. Bakshi Vibha, Advocate For the Respondents : Mrs. Leena Mukherjee, Advocate

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th 13/Dated: 30 July, 2025

1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the matter be posted on 19.08.2025.

(Pradeep Kumar Srivastava, J.) Pappu/-