Sarabjeet Singh vs Bihar State Cooperative Land ...
2025 Latest Caselaw 2165 Jhar

Jharkhand High Court

Sarabjeet Singh vs Bihar State Cooperative Land ... on 30 January, 2025

Author: Ananda Sen

Bench: Ananda Sen

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(S) No. 4851 of 2017
                                     -----
       Sarabjeet Singh
                                                             ------ Petitioner(s)
                                     Versus
       Bihar State Cooperative Land Development
       Bank through its Chairman, Patna, Bihar and Others.------ Respondent(s)
                                 WITH
                         W.P.(S) No.2600 of 2016

                                     ......
                   CORAM       :    SRI ANANDA SEN, J.

------

For the Petitioner(s) : Mr. Ram Subhag Singh, Advocate For the Respondent(s) : Mr. Mahesh Kr. Sinha, Advocate .........

23 / 30.01.2025: Learned counsel for the respondents prays for some time to

examine the judgment rendered by the Hon'ble Supreme Court in the case of UP State Cooperative Land Development Bank Limited vs. Chandra Bhan Dubey and Others, reported in 1999 (1) SCC 741.

2. List these cases after two weeks.

(ANANDA SEN, J.) R.S.