G. Eswara Rao vs The State Of Jharkhand & Another ..... ...
2025 Latest Caselaw 1896 Jhar

Jharkhand High Court

G. Eswara Rao vs The State Of Jharkhand & Another ..... ... on 22 January, 2025

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr.M.P. No. 827 of 2023

          G. Eswara Rao                                ..... Petitioner
                                  Versus
          The State of Jharkhand & Another          ..... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Petitioner : Mr. Praveen Shankar Dayal, Advocate. For the State : Mrs. Nehala Sharmin, Spl.P.P. For the O.P. Nos. 2 : Mr. M.B. Lal, Advocate.

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nd Order No. 04/Dated: 22 January, 2025

With the consent of the parties, list this case on 04.02.2025. On the next date of hearing, learned counsel for the parties are directed to produce relevant judgments, which they intends to rely.

(Pradeep Kumar Srivastava, J.)

Sunil/-