M/S Shree Guru Stone Works vs The State Of Jharkhand Through Its ...
2025 Latest Caselaw 1663 Jhar

Jharkhand High Court

M/S Shree Guru Stone Works vs The State Of Jharkhand Through Its ... on 13 January, 2025

Author: Gautam Kumar Choudhary

Bench: Gautam Kumar Choudhary

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(C) No. 6842 of 2024
            M/s Shree Guru Stone Works, (A Proprietorship Firm), having         its
            office at Malgodam Road, Bagati Para, Pakur, P.O. & P.S. Pakur,
            District Pakur-816107 (Jharkhand), through its Proprietor, namely,
            Amarjit Singh, aged about 56 years, son of Late Kuldip Singh,
            resident of Malgodam Road, Bagati Para, Pakur, P.O. & P.S. Pakur,
            Distirct Pakur-816107(Jharkhand). ...        ...    ...    Petitioner
                                     Versus
            1. The State of Jharkhand through its Secretary, Department of
                Industries, Mines and Geology, having its office at Yojna Bhawan
                (Nepal House), P.O. and P.S. Doranda, District Ranchi
                (Jharkhand), PIN 834002.
            2. Deputy Commissioner, Pakur, having its office at District
                Collectorate, Pakur, P.O. and P.S. Pakur, District Pakur,
                Jharkhand, PIN 816107.
            3. District Mining Officer, Pakur, having its office at District
                Collectorate, Pakur, P.O. and P.S. Pakur, District Pakur,
                Jharkhand, PIN 816107.           ...     ...      ...    Respondents
                                     ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

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For the Petitioner: Ms. Shruti Shekhar, Advocate For the Respondents: Mr. Mohan Kr. Dubey, A.C. to A.G.

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02/Dated: 13.01.2025

1) Counsel on both sides contend that issue raised in the writ

petition is covered by the judgment rendered by this Court in

W.P.(C) No. 2360 of 2022 dated 23.09.2024.

2) For reasons alike, this writ petition is also dismissed.

3) No costs.

(M.S. Ramachandra Rao, C.J.)

(Gautam Kumar Choudhary, J.) Sharda/MM cp02