Bishwanath Prasad vs The State Of Jharkhand And Ors
2025 Latest Caselaw 2992 Jhar

Jharkhand High Court

Bishwanath Prasad vs The State Of Jharkhand And Ors on 28 February, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Civil Review No. 117 of 2024
                                    ---------

Bishwanath Prasad ... ... Petitioner Versus The State of Jharkhand and Ors. ... ... Respondents

---------

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

----------

For the Petitioner : Mrs. Rakhi Rani, Advocate For the Resp.-State : Mr. Piyush Chitresh, AC to AG

-----------

th 03/Dated: 28 February, 2025

1. Heard learned counsel for the parties.

2. Hearing concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.) Saurabh/-