Kantu Kumar Thakur vs Central Mine Planning And Design ...
2025 Latest Caselaw 2848 Jhar

Jharkhand High Court

Kantu Kumar Thakur vs Central Mine Planning And Design ... on 24 February, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           L.P.A. No. 541 of 2024
                               ----

Kantu Kumar Thakur .......Appellant Versus Central Mine Planning and Design Institute Ltd. .....Respondent

---

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

---

For the Appellant : Ms. Khushbuoo Kataruka, Advocate For the Respondent : Mr. A. K. Das, Advocate

---

2/ Dated: 24.02.2025 I.A. No. 2119 of 2025

1. This application is filed to condone delay of 39 days in filing this appeal challenging the judgment of the learned Single Judge.

2. Learned counsel for the respondent states that he has no objection to the condonation of said period of delay.

3. Therefore, this application is allowed and the delay in filing the appeal is condoned.

4. List this case on 17th March, 2025.

(M. S. Ramachandra Rao, C.J)

(Deepak Roshan, J.) Amit/Vedanti