Urmila Gupta And Others vs The State Of Jharkhand And Others ...... ...
2025 Latest Caselaw 2800 Jhar

Jharkhand High Court

Urmila Gupta And Others vs The State Of Jharkhand And Others ...... ... on 21 February, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Cont. Case (Cvl) No. 201 of 2025
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Urmila Gupta and Others ... Petitioners Versus The State of Jharkhand and Others ...... Opposite Parties

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Mr. Saurav Arun, Advocate For the State : Mr. Rahul Saboo , G.P II .....

Order No. 02/ Dated: 21.02.2025 Learned counsel for the State has submitted that they have filed L.P.A challenging the judgment passed by this Court on 10.04.2024 in W.P.(S) No. 5653 of 2027 .

On the request of learned counsel for the State, put up his case on 24.03.2025.

(Sanjay Prasad, J.)

Bibha/