Charan Hansda & Ors vs The State Of Bihar (Now Jharkhand)
2025 Latest Caselaw 2754 Jhar

Jharkhand High Court

Charan Hansda & Ors vs The State Of Bihar (Now Jharkhand) on 19 February, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Cr. Appeal (DB) No. 92 of 2000
         Charan Hansda & Ors.                         ......     Appellants
                                            Versus
         The State of Bihar (Now Jharkhand)            ......   Respondent
                                      With
                        Cr. Appeal (DB) No. 93 of 2000
         Sona Muni Hansda & Anr.                       ......    Appellants
                                            Versus
         The State of Bihar (Now Jharkhand)            ......   Respondent
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellants : Mr. Kanti Kr. Ojha, Adv. For the Respondents : Mrs. Vandana Bharti, A.P.P.

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04/19.02.2025 Heard Mr. Kanti Kr. Ojha, learned counsel for the appellants and Mrs. Vandana Bharti, learned A.P.P. List this case on 19.03.2025 under the heading 'For Judgment'.

(Rongon Mukhopadhyay, J.)

(Arun Kumar Rai, J.) Preet/-