Shankar Kumar vs Shri Anis Gupta And Ors. ... ... Opp. ...
2025 Latest Caselaw 2684 Jhar

Jharkhand High Court

Shankar Kumar vs Shri Anis Gupta And Ors. ... ... Opp. ... on 14 February, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                            Cont. Case (Civil) No. 102 of 2023

                 Shankar Kumar                               ...       ...    Petitioner
                                            Versus
                 Shri Anis Gupta and Ors.              ...         ...       Opp. Parties
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Samavesh Bhanj Deo, Advocate For the State : Mr. Kunal Chandra Suman, AC to GP-II

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20/14.02.2025 Learned counsel for the opposite parties submits that the order passed in the writ proceedings has been challenged by the private party in LPA No. 653 of 2022 and by the State in LPA No. 672 of 2022 and both the Letters Patent Appeals are pending.

2. Post this case on 25th April 2025 awaiting the judgment of the aforesaid Letters Patent Appeals.

(Anubha Rawat Choudhary, J.) Pankaj