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Satin Khan vs The State Of Jharkhand
2025 Latest Caselaw 2676 Jhar

Citation : 2025 Latest Caselaw 2676 Jhar
Judgement Date : 14 February, 2025

Jharkhand High Court

Satin Khan vs The State Of Jharkhand on 14 February, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             Cr.A(SJ) No.1506 of 2006

         Satin Khan                                  ...      Appellant
                                        Versus
         The State of Jharkhand                       ...     Respondent

WITH Cr.A(SJ) No.1590 of 2006

Sheikh Majeshwar ... Appellant Versus The State of Jharkhand ... Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. Pratiush Lala, Adv. For the State : Mr. Jitendra Pandey, Addl. P.P. Mr. Tarun Kumar, Addl. P.P.

Order No.15/Dated- 14.02.2025 Heard learned counsel for the appellants as well as learned A.P.Ps. appearing for the State.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.)

Sachin

 
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