Jharkhand Public Service Commission & ... vs Manoj Kachhap & Another
2025 Latest Caselaw 2521 Jhar

Jharkhand High Court

Jharkhand Public Service Commission & ... vs Manoj Kachhap & Another on 10 February, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     L.P.A. No. 359 of 2024
                               --

Jharkhand Public Service Commission & others..........Appellants Versus Manoj Kachhap & another .......Respondents

---

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DEEPAK ROSHAN

---

For the Appellant : M/s. Sanjoy Piprawall, Prince Kumar, Advocates For the Respondents : Mr. Mohan Kumar Dubey, A.C to A.G

---

06/ Dated: 10.02.2025 I.A. No. 5755 of 2024

1. This application is filed to condone the delay in filing the appeal challenging the judgment of learned Single Judge.

2. Since the delay is not substantial and is satisfactorily explained, this application is allowed and the delay in filing the appeal is condoned.

L.P.A.No. 359 of 2024

3. List this case on 19.03.2025.

(M. S. Ramachandra Rao, C.J.)

(Deepak Roshan, J.) jk/vikas