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Prem Vikash @ Mantu Singh & Ors vs Union Of India Through National ...
2025 Latest Caselaw 2484 Jhar

Citation : 2025 Latest Caselaw 2484 Jhar
Judgement Date : 7 February, 2025

Jharkhand High Court

Prem Vikash @ Mantu Singh & Ors vs Union Of India Through National ... on 7 February, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Cr.M.P. No. 197 of 2025
                                          ----

Prem Vikash @ Mantu Singh & Ors ... ... Petitioners Versus Union of India through National Investigation Agency . ... ... Opp. Party

-------

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

------

For the Petitioner : Mr. Indrajit Sinha, Advocate For the Opp. Party : Mr. Amit Kumar Das, Advocate Mr. Saurav Kumar, Advocate

--------

th Order No. 04 : Dated 7 February, 2025

1. Mr. Amit Kumar Das, learned counsel for the Opp. Party

relying upon the judgment rendered in the case of State of

Kerala & Ors. Vs. Roopesh reported in 2021 SCC OnLine SC

3099 has submitted that the matter is to be heard by

Division Bench.

2. Mr. Indrajit Sinha, learned counsel for the petitioner has

not disputed the aforesaid fact.

3. Office is directed to proceeding accordingly and place it

before the Division Bench after giving appropriate stamp

reporting.

(Sujit Narayan Prasad, J.)

Alankar/

 
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