Prabhu Marandi And Others vs Sanatan Soren And Others
2025 Latest Caselaw 2455 Jhar

Jharkhand High Court

Prabhu Marandi And Others vs Sanatan Soren And Others on 6 February, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                      S.A. No. 360 of 2018

                 Prabhu Marandi and others                  ...    ...   Appellant
                                          Versus
                 Sanatan Soren and others       ...           ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellants : Mr. Ayush Deb, Advocate

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11/06.02.2025 Learned counsel for the appellants prays for Passover of the case.

2. The Trial Court's judgment is handwritten and is not easily legible.

3. The appellant is directed to file typed copy of the judgment and decree passed by the Trial Court.

4. Post this case on 20.02.2025.

5. The typed copy be filed by 13.02.2025.

(Anubha Rawat Choudhary, J.) Binit