Lakhi Kant Mandal @ Lakhi Ram Mandal vs The State Of Jharkhand
2025 Latest Caselaw 2422 Jhar

Citation : 2025 Latest Caselaw 2422 Jhar
Judgement Date : 5 February, 2025

Jharkhand High Court

Lakhi Kant Mandal @ Lakhi Ram Mandal vs The State Of Jharkhand on 5 February, 2025

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
              Cr. Appeal (S.J.) No. 885 of 2007

    Lakhi Kant Mandal @ Lakhi Ram Mandal ..... Appellant
                           Versus
    The State of Jharkhand                    ..... Respondent
                           ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. A.K. Chaturvedi, Advocate. For the Respondent : Mr. Shiv Shankar Kumar, A.P.P. For the O.P. No.2 : Mr. Naresh Pd. Thakur, Advocate.

Mr. R.C. Sahu, Advocate.

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Order No. 15/Dated: 05 February, 2025 th

Heard learned counsel for the parties.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Simran/

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