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Budan Murmu @ Burhan Murmu & Others vs The State Of Jharkhand
2025 Latest Caselaw 2384 Jhar

Citation : 2025 Latest Caselaw 2384 Jhar
Judgement Date : 4 February, 2025

Jharkhand High Court

Budan Murmu @ Burhan Murmu & Others vs The State Of Jharkhand on 4 February, 2025

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
              Cr. Appeal (S.J.) No. 1035 of 2006

    Budan Murmu @ Burhan Murmu & Others ..... Appellants
                           Versus
    The State of Jharkhand                    ..... Respondent
                           ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellants : Mr. Ranjan Kumar Singh, Advocate. For the Respondent : Mr. V.S. Sahay, A.P.P.

Order No. 12/Dated: 04th February, 2025 Heard learned counsel for the parties.

Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Simran/

 
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