Mahesh Mahato vs Shibani Mahato
2025 Latest Caselaw 7868 Jhar

Jharkhand High Court

Mahesh Mahato vs Shibani Mahato on 18 December, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                      F.A. No.190 of 2023

            Mahesh Mahato                   ...      Appellant

                                  Versus

            Shibani Mahato                  ...      Respondent

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Coram: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Sanjay Prasad, Advocate Mr. Rajiv Lochan, Advocate For the Respondent : Mr. Abhishek Kr. Dubey, Advocate Mr. Harsh Utsav, Advocate Ms. Akriti Aprajita, Advocate

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Order No.11/Dated: 18.12.2025

1. Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

18th December, 2025 R.K/Suman