Akshay Kumar Jaiswal vs Rukmani Devi And Others
2025 Latest Caselaw 4852 Jhar

Jharkhand High Court

Akshay Kumar Jaiswal vs Rukmani Devi And Others on 25 August, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               Second Appeal No. 212 of 2022

                   Akshay Kumar Jaiswal                        ...      ...     Appellant
                                         Versus
                 Rukmani Devi and others       ...           ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant : Mr. Md. Abdul Wahab, Advocate

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08/25.08.2025 In view of defect nos. 1 and 11, let the appellate court decree and judgment be sent back to the concerned court for correction.

2. The remaining defects be removed within a period of three weeks from today.

3. Post this case on 08.12.2025.

(Anubha Rawat Choudhary, J.) Binit