Zainab Khatoon vs Bhola Nath Singh
2025 Latest Caselaw 4839 Jhar

Jharkhand High Court

Zainab Khatoon vs Bhola Nath Singh on 25 August, 2025

Author: Gautam Kumar Choudhary

Bench: Gautam Kumar Choudhary

                                                   2025:JHHC:25226




IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      C. M. P. No. 816 of 2022
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1. Zainab Khatoon, W/o Md. Shamim, R/o Village-Lodhma, P.O. & P.S.- Karra, Dist.-Khunti

2. Meena Linda, W/o Karma Linda, R/o Village-Lodhma, P.O. & P.S.- Karra, Dist.-Khunti ... .... Petitioners Versus

1. Bhola Nath Singh, S/o Ram Nath Singh, R/o Hakajanj, P.O. & P.S.- Karra, Dist.-Khunti

2. Murari Prasad Singh, both O.P. Nos. 1 and 2 are S/o Ram Nath Singh, R/o Hakajang, P.O. & P.S.-Karra, Dist.-Khunti

3. (a) Bhola Nath Singh, S/o Late Ram Nath Singh

(b) Niru Devi, W/o Dhirip Pal Singh, O.P. Nos. 3(a) and (b) both are R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Khunti

4. (a) Manorati Devi @ Lali Devi, W/o Late Dripnath Singh

(b) Sheo Shankar Singh, S/o Late Dripnath Singh

(c) Kailash Singh, S/o Late Dripnath Singh

(d) Rajendra Singh, S/o Late Dripnath Singh, O.P. Nos. 4(a) to 4(d) all are R/o Village-Hakaganj, P.O. & P.S.-Karra, Dist.-Khunti

5. Rampati Sahu, S/o Late Brajanath Singh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Khunti

6. Marya Singh, S/o Late Brajnath Singh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Khunti

7. Mura Devi, W/o Murli Singh, D/o Brajnath Singh, R/o Village- Dumartoli, P.O. & P.S.-Bano, Dist.-Gumla

8. Buti Devi, W/o Bhola Singh, R/o Village-Nagri, P.O. & P.S.-Nagri, Dist.- Ranchi

9. Sukul Singh, S/o Purkar Singh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Khunti

10. Magan Singh, S/o Late Puskar Singh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Khunti

11. Nandu Singh, S/o Late Puskar Singh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Khunti

12. Kamal Devi, W/o Nandu Singh, R/o Village-P.O. & P.S.-Bano, Dist.- Gumla

13. Karmi Devi, W/o Domra Singh, R/o Village-Deori, P.O. & P.S.-Karra, Dist.-Khunti

14. Sukhmoni Devi, W/o Pushkar Singh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Ranchi.

15. Rajua Singh, S/o Late Lakhimnath Singh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Ranchi

3. 16. Sabitri Devi, W/o Shyam Singh Ohdar, D/o L. Nath Sinjgh, R/o Village-Hakajang, P.O. & P.S.-Karra, Dist.-Ranchi ... .... Opposite Parties

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CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

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For the Petitioner : Mr. Sanjay Kr. Thakur, Advocate 2025:JHHC:25226

For the Opp. parties : Mr. Vishal Kr. Tiwary, Advocate

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Oral Order 11 / Dated : 25.08.2025

Learned counsel for the petitioner seeks permission to withdraw

this civil miscellaneous petition with liberty to work out the legal remedy

against the impugned judgment and decree.

Permission is accorded.

This civil miscellaneous petition is dismissed as withdrawn with

the aforesaid liberty.

(Gautam Kumar Choudhary, J.) AKT/Satyendra