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Niraj Dubey @ Niraj Kumar Dubey vs The State Of Jharkhand & Ors
2025 Latest Caselaw 3740 Jhar

Citation : 2025 Latest Caselaw 3740 Jhar
Judgement Date : 21 August, 2025

Jharkhand High Court

Niraj Dubey @ Niraj Kumar Dubey vs The State Of Jharkhand & Ors on 21 August, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           W.P.(Cr.) D.B. No. 347 of 2025
                                                     -----

Niraj Dubey @ Niraj Kumar Dubey ... ... ... Petitioner

Versus The State of Jharkhand & Ors. ... ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Petitioner :Mr. P.A.S. Pati, Advocate For the Respondents :Mr. Achyut Keshav, A.C. to A.A.G.-V

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Order No.09/Dated 21stAugust, 2025

1. Hearing concluded.

2. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Umesh/Abhishek

Page 1

 
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