Surendra Bhagat Aged About 41 Years vs The State Of Jharkhand ..... ... ...
2025 Latest Caselaw 3737 Jhar

Jharkhand High Court

Surendra Bhagat Aged About 41 Years vs The State Of Jharkhand ..... ... ... on 21 August, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                                                    ( 2025:JHHC:24598 )




       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      A. B. A. No. 4593 of 2025

        Surendra Bhagat aged about 41 years, son of Laldeo Bhagat, resident of
       village Urutetar Toli, P.O. and P.S. Senha Heswa, District-Lohardaga
                                                  ...... ... Petitioner
                                     Versus
       The State of Jharkhand                  .....       ...   Opposite Party
                                  --------

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI For the Petitioners :Mr. Vijay Kumar Roy, Advocate For the State/JUVNL : Mr. Ashutosh Gupta, Advocate

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04/ 21.08.2025: After some arguments, learned counsel for the petitioner seeks permission to withdraw this anticipatory bail application with liberty to move before the learned court on the strength of judgment of the Hon'ble Supreme Court in the case of Satender Kumar Antil Vs. Central Bureau of Investigation & Anr. reported in (2022) 10 SCC 51.

2. Learned counsel for the State has got no objection.

3. In view of above facts, this anticipatory bail application is dismissed as withdrawn with the aforesaid liberty.

( Sanjay Kumar Dwivedi, J.) satyarthi-