Ramjee Bhuian vs The State Of Jharkhand
2025 Latest Caselaw 3734 Jhar

Jharkhand High Court

Ramjee Bhuian vs The State Of Jharkhand on 21 August, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Sanjay Prasad

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Cr. Appeal (DB) No. 1530 of 2024
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Ramjee Bhuian ... ... Appellant Versus The State of Jharkhand ... ... Respondent

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CORAM :HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Akhouri Sankalp, Advocate For the State : Mr. Saket Kumar, APP, Advocate

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Order No. 07 : Dated 21 August, 2025 st

I.A. No. 6925 of 2025

1. Learned counsel for the State seeks two weeks' time to file

objection in affidavit in view of judgment passed by Hon'ble Apex

Court in the case of Somesh Chaurasia Vs. State of M.P. &

Anr. [2021 SCC OnLine SC 480].

2. As prayed for, list this case on 11.09.2025.

(Sujit Narayan Prasad, J.)

(Sanjay Prasad, J.) Alankar/