Pachuwa Uraon @ Pachu Uraon vs The State Of Jharkhand
2025 Latest Caselaw 2280 Jhar

Jharkhand High Court

Pachuwa Uraon @ Pachu Uraon vs The State Of Jharkhand on 11 August, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Cr. Appeal (DB) No. 540 of 2022

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Pachuwa Uraon @ Pachu Uraon ... ... Appellant Versus The State of Jharkhand ... ... Respondent

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CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant(s) : Mr. Rajesh Kumar Singh, Advocate For the Respondent : Mr. Shailendra Kumar Tiwari, Spl.P.P.

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Order No.09/Dated:11th August, 2025

I.A. No. 7690 of 2025

1. Call for societal impact report in view of the judgment passed by the Hon'ble Apex Court in the case of Somesh Chaurasia v. State of M.P. and Another reported in 2021 SCC OnLine SC 480 and also the criminal antecedent report of the appellant.

2. List this matter on 1st September, 2025.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

KNR