M/S. Cobra Industrial Security Force ... vs Nilamber-Pitamber University And ...
2025 Latest Caselaw 1589 Jhar

Jharkhand High Court

M/S. Cobra Industrial Security Force ... vs Nilamber-Pitamber University And ... on 5 August, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(C) No. 2737 of 2025
             M/s. Cobra Industrial Security Force (I) Ltd. ..................Petitioner
                                       Versus
             Nilamber-Pitamber University and others        .....Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner :Mr. Deepak Kr. Sinha, Advocate For the Respondents :Mr. Prashant Kr. Singh, Advocate

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03/Dated: 05.08.2025

Heard both sides.

Judgment is reserved.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) Sharda/MM/ Cp.01