Citation : 2025 Latest Caselaw 5355 Jhar
Judgement Date : 30 April, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Second Appeal No. 13 of 2010
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Mithileshwar Kumar Giri & Ors. ... ... Appellants Versus Bal Kumar Gareri @ Bal Kunwar Gareri & Ors. ... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Mr. Kundan Kr. Ambastha, Advocate For the Respondents : Mr. Praveen Akhauri, SC (M-1)
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th Order No. 11/ Dated: 30 April, 2025
Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.
2. List this matter on 14th July, 2025.
(Pradeep Kumar Srivastava, J.) Basant
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