Sahdeo Mahto vs Hadi Ram Mahto & Anr
2025 Latest Caselaw 5351 Jhar

Jharkhand High Court

Sahdeo Mahto vs Hadi Ram Mahto & Anr on 30 April, 2025

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Second Appeal No. 119 of 2002
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Sahdeo Mahto ... ... Appellant Versus Hadi Ram Mahto & Anr. ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Aniket Jaiswal, Advocate For the Respondents : Mr. Gautam Kumar, Advocate

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th Order No. 9/ Dated: 30 April, 2025

Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.

2. List this matter on 03rd July, 2025.

(Pradeep Kumar Srivastava, J.) Basant