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Tata Dav School vs Ajay Hari
2025 Latest Caselaw 5347 Jhar

Citation : 2025 Latest Caselaw 5347 Jhar
Judgement Date : 30 April, 2025

Jharkhand High Court

Tata Dav School vs Ajay Hari on 30 April, 2025

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            A.C. (S.B.) No. 6 of 2006
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Tata DAV School, Jamadova, through its Principal B.K. Singh Yadav & Anr. ... ... Appellants Versus Ajay Hari ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Nipun Bakshi, Advocate For the Respondent : Mr. Archana Kumari Singh, Advocate

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th Order No. 15/ Dated: 30 April, 2025

Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.

2. List this matter on 10th June, 2025.

(Pradeep Kumar Srivastava, J.) Basant

 
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