The Commissioner Of Income Tax vs M/S New Punjab Motor Transport
2025 Latest Caselaw 5013 Jhar

Jharkhand High Court

The Commissioner Of Income Tax vs M/S New Punjab Motor Transport on 21 April, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Tax Appeal No.28 of 2016
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The Commissioner of Income Tax, Jamshedpur ..... Appellant

Versus

M/s New Punjab Motor Transport, Jamshedpur ..... Respondent

With Tax Appeal No.26 of 2016

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Kumar Vaibhav, Sr. S.C., ITD Mr. Anurag Vijay, Jr. S.C Mr. Durgesh Agarwal, Advocate For the Respondent : Mr. Piyush Poddar, Advocate Mr. Manav Poddar, Advocate

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st 26/Dated: 21 April, 2025

1. Hearing concluded.

2. Judgment is reserved.

(Sujit Narayan Prasad, J. )

(Rajesh Kumar, J.) Ravi-Chandan/-