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M/S Urmila Mining Traders vs The State Of Jharkhand And Others
2025 Latest Caselaw 4752 Jhar

Citation : 2025 Latest Caselaw 4752 Jhar
Judgement Date : 15 April, 2025

Jharkhand High Court

M/S Urmila Mining Traders vs The State Of Jharkhand And Others on 15 April, 2025

Author: Rajesh Shankar
Bench: Rajesh Shankar
                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P. (C) No. 5225 of 2023
                      M/s Urmila Mining Traders       ... ...   ...   ... Petitioner
                                              Versus
                      The State of Jharkhand and others ...       ...     ... Respondents
                                              ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

---------

For the Petitioner: Mr. K.K. Ojha, Advocate For the Respondents: Mr. Mohan Kumar Dubey, A.C. to A.G.

---------

07/Dated: 15.04.2025

List tomorrow.

Counsel for the petitioner shall produce the judgment being

relied upon.

(M.S. Ramachandra Rao, C.J.)

(Rajesh Shankar, J.) Manoj/Pramanik/Cp.1

 
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