Hemant Kumar Shikarwar vs The State Of Jharkhand ......Opposite ...
2024 Latest Caselaw 9647 Jhar

Jharkhand High Court

Hemant Kumar Shikarwar vs The State Of Jharkhand ......Opposite ... on 25 September, 2024

Author: Ratnaker Bhengra

Bench: Ratnaker Bhengra

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Cr. Revision No. 1145 of 2023
           1. Hemant Kumar Shikarwar
           2. Vikash Kumar Upadhayay @ Bikash Kumar
           3. Mahendra Prajapati                              ...... Petitioners
                                       Versus
           The State of Jharkhand                             ......Opposite party
                                       With
                                Cr. Revision No. 1130 of 2023
           1. Priyanka
           2. Aayesha Anuradha
           3. Most. Munniya                                   ...... Petitioners
                                       Versus
           1. The State of Jharkhand
           2. Zarin Khan                                      ......Opposite parties
                                       ----------

CORAM :- HON'BLE MR. JUSTICE RATNAKER BHENGRA

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For the Petitioners : Mr. Jitendra Shankar Singh, Advocate Mr Abhishek Kumar, Advocate Mr. Aman Deep, Advocate For the State : Mr. Pankaj Kumar, PP Mr. S.K. Sinha, APP Fro the OP No.2 : Mr. Jagdish Prasad Sahu, Advocate .....

Order No.09/ Dated:25.09.2024 Heard learned counsel for the parties.

Arguments concluded.

Judgment Reserved.

(Ratnaker Bhengra, J.) R.K/