Subhakant Pathak S/O Pasupatinath ... vs Management Of Life Insurance ...
2024 Latest Caselaw 8822 Jhar

Jharkhand High Court

Subhakant Pathak S/O Pasupatinath ... vs Management Of Life Insurance ... on 4 September, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P. (L) No. 7456 of 2011
                                         ....

Subhakant Pathak S/o Pasupatinath Pathak, Resident of Sector-IX C, P.O. B.S. city, P.S. Harla, District-Bokaro.

......Petitioner Versus Management of Life Insurance Corporation of India through the Senior Branch Manager, L.I.C of India, Branch-I, Sector-IV, Bokaro Steel City, P.O. & P.S. Sector-IV, District-Bokaro ......Respondent

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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Mr. N.K. Sahani, Advocate For the Respondent : Mr. Sachin Kumar, Advocate ......

17/04.09.2024 Heard Mr. N.K. Sahani, learned counsel for the petitioner and Mr. Sachin Kumar, Learned counsel for the respondent.

The judgment is reserved.

(Sanjay Prasad, J.) Nishant/-