Rehana Sultan @ Rehana vs M/S Tata Motors Ltd. Through Its General ...
2024 Latest Caselaw 8781 Jhar

Jharkhand High Court

Rehana Sultan @ Rehana vs M/S Tata Motors Ltd. Through Its General ... on 3 September, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      W.P. (L). No.1702 of 2020
      Rehana Sultan @ Rehana              ..........         Petitioner
                         Versus
      M/s Tata Motors Ltd. through its General Manager (HR),
      Jamshedpur                         ........           Respondent
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Mr. Vishal Kumar, Advocate : Ms. Ishani Singh, Advocate For the Respondent : Mrs. Rashmi Kumar, Advocate

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rd 14/Dated:03 September, 2024

Heard Mr. Vishal Kumar, learned counsel for the petitioner and Mrs. Rashmi Kumar, learned counsel for the respondent.

2. Judgment is reserved.

(Sanjay Prasad, J.) Saket/-